Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Rajasthan - Subsection Section 48(1) in Mahatma Jyoti Rao Phoole University, Jaipur Act, 2009 (1)The Mahatma Jyoti Rao Phool University Jaipur Ordinance, 2008 (Ordinance No. 13 of 2008) is hereby repealed.
