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State of Chattisgarh - Section

Section 53 in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

53. Notice at the polling Station.

- Outside each polling station there shall be displayed prominently
(a)a notice specifying the polling area, the voters of which are entitled to vote at the polling station; and
(b)a notice giving the name of each candidate in Hindi in the Devnagari Script in the same order in which the names of such candidate appear in the list of contesting candidates published under rule 35.