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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Chattisgarh - Subsection

Section 53(b) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(b)a notice giving the name of each candidate in Hindi in the Devnagari Script in the same order in which the names of such candidate appear in the list of contesting candidates published under rule 35.