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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Chattisgarh - Subsection

Section 59(1) in Chhattisgarh Minor Mineral Rules, 2015

(1)The Collector shall grant permission for removal and use of any such Minor Minerals obtained during deepening or widening Panchayat ponds/ tanks, well, water reservoir or any other digging work.