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State of Chattisgarh - Section

Section 59 in Chhattisgarh Minor Mineral Rules, 2015

59. Permission for disposal of minor minerals obtained during excavation work.

(1)The Collector shall grant permission for removal and use of any such Minor Minerals obtained during deepening or widening Panchayat ponds/ tanks, well, water reservoir or any other digging work.
(2)The said permission shall be granted on payment of an amount equivalent to royalty of such mineral in advance, for the specified quantity and period.