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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(2) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

(2)In addition to the notice the Board/Appointing Authority as the case may be, may issue, in such other manner as the Board/Appointing Authority, as the case may be, may deem fit, such instructions for the guidance of the candidates.