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State of Rajasthan - Section

Section 19 in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

19. Contents of Notice and Instructions Connected there with.

(1)Subject to the provisions of these rule such notice shall among other things Slate:-
(i)number of posts to be filled in the various service indicating separately the number of posts reserved for candidates of the Schedule Castes and the Schedule Tribes.
(ii)date of submission of applications for admission;
(iii)qualifications required for admission and the steps to be taken by candidates to establish their eligibility; and
(2)In addition to the notice the Board/Appointing Authority as the case may be, may issue, in such other manner as the Board/Appointing Authority, as the case may be, may deem fit, such instructions for the guidance of the candidates.