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[Cites 0, Cited by 0] [Section 416(1)] [Section 416] [Entire Act]

State of Nagaland - Subsection

Section 416(1)(a) in Nagaland Municipal Act, 2001

(a)Convey the carcass to a place provided or appointed for this purpose under section 279 for the final disposal of carcasses of dead animals; or