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Rajasthan High Court - Jodhpur

Hem Singh Bhati vs State Of Raj. And Ors on 8 March, 2022

Author: Arun Bhansali

Bench: Arun Bhansali

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                      S.B. Civil Writ Petition No. 734/2010

                                   Hem Singh Bhati
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Raj. And Ors.
                                                                                                      ----Respondent


                                   For Petitioner(s)           :     Mr. Sudheer Sharma.
                                   For Respondent(s)           :



                                                    HON'BLE MR. JUSTICE ARUN BHANSALI

Order 08/03/2022 Learned counsel for the petitioner submits that the issue raised in the present writ petition is squarely covered by judgment in Director, Secondary Education, Rajasthan vs. Narendra Kumar Boolchandani & Ors.: D.B. Special Appeal (Writ) No.362/2020, decided on 04.02.2022.

List the petition on 21.03.2022.

(ARUN BHANSALI),J 156-pradeep/-

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