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State of Punjab - Section

Section 17 in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

17. Attempt to influence an Examiner.

- An Examiner shall report to the Registrar, the case of any candidate found guilty of communicating or attempting to communicate with him directly or through some one else in order to influence him in the award of marks or disclosing his identity or his Roll Number or the Code Number or marking peculiar signs in the answer-books. The answer-book of such a candidate shall be forwarded to the Registrar, by name, along with the report in a sealed registered cover and an entry to this effect be made in the award-list against his/her Code Number.