Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Union of India - Subsection Section 23(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (3)Personal salutes (namely those fired on being visited by officials), as well as salutes to Flag, are included in each case.
