Section 12(1)(a) in Rajasthan Para-medical Council Rules, 2014

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(a)prepare and certify a return in Form D setting forth. -

(i)the names of the person or persons declared duly elected;

(ii)total number of identification envelops received;

(iii)total number of identification envelops not opened due to non filling up the particulars on the back side of it;

(iv)total number of identification envelops opened but ballot papers not found in it;

(v)total number of valid votes; and

(vi)total number of rejected votes.

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