Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(1)(d) in The Orissa Industries Service Rules, 1985 (d)a candidate should be of good character and shall submit with his application certificate of good character to the Commission as may be prescribed in the advertisement; and