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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1) in The Orissa Industries Service Rules, 1985

(1)For being eligible for direct recruitment to [Group-B] [Substituted vide O.G. No. 41, Part III A Dated 8.10.2004.] post-
(a)a candidate shall not ordinarily be below 21 years and above 28 years of age as on 1st day of August, last preceding the month in which the applications are invited by the Commission ; provided that the Government shall have power to relax the upper age-limit in suitable cases;
(b)a candidate shall be a citizen of India;
(c)a candidate should be able to speak, read and write Oriya and should have passed at least in Oriya equivalent to Middle School standard;
(d)a candidate should be of good character and shall submit with his application certificate of good character to the Commission as may be prescribed in the advertisement; and
(e)a candidate must be of sound mental and bodily health and physique and active habit and free from organic defects or bodily infirmity.