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State of Punjab - Section

Section 22 in General Conditions of Tariff and Schedules of Tariff

22. Rounding of Energy Bill (Net/gross) :

Energy charges (S.O.P.) Octroi (if applicable), meter rentals, Service Charges, Electricity Duty as well as total energy bill (Net as well as gross) shall be rounded off individually to the nearest rupee by ignoring 1 to 49 paise and taking 50 to 99 paise as one rupee. Thus the amount mentioned in the bill shall be in whole rupee and not in rupees and paise.