Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Rajasthan - Subsection Section 33(1) in Rajasthan Public Libraries Rules, 2012 (1)The recognised Public Library Association may be paid an annual grant upto 75 percent of the expenditure of the previous year on items of admissible expenditure specified in Schedule II.
