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State of Rajasthan - Section

Section 33 in Rajasthan Public Libraries Rules, 2012

33. Grants to recognised Public Library Association.

(1)The recognised Public Library Association may be paid an annual grant upto 75 percent of the expenditure of the previous year on items of admissible expenditure specified in Schedule II.
(2)The recognised Public Library Association may also be paid an additional grant of a sum not exceeding Rs 25,000 for one State level conference in a year organized by the association for the promotion of library movement in the State.
(3)The recognized Public Library Association may be paid a further additional grant for publication of a book or report in library science at the rate of 75 percent of the cost of its publication:Provided that the association shall obtain prior sanction of the Director for such publication and to the estimate of expenditure thereof.