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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Assam - Subsection

Section 53(5) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(5)Laundry and Recreation room located above the basement shall be lighted by window located in exterior walls having openings of not less than 10% of the floor area.