Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Bihar - Subsection Section 25(e) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015 (e)The repayment for the control period shall be deemed to be equal to the depreciation allowed for the year.
