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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Madhya Pradesh - Subsection

Section 39(g) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(g)[ to educate or promote and undertake sale of agricultural inputs, for increasing production, with the prior sanction of the Managing Director; [Substituted by M.P. Act No. 27 of 1997 (w.e.f. 15-6-1997).]