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State of Bihar - Section

Section 6 in Bihar Payment of Wages (Procedure) Rules, 1965

6. Presentation of documents.

(1)Applications, or other documents relevant to an application may be presented in person to the Authority at any time during such hours as may be fixed by the authority, or may be sent to him by registered post.
(2)The Authority shall endorse, or cause to be endorsed, on each document the date of its presentation or receipt, as the case may be.