Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(1) in Bihar Payment of Wages (Procedure) Rules, 1965

(1)Applications, or other documents relevant to an application may be presented in person to the Authority at any time during such hours as may be fixed by the authority, or may be sent to him by registered post.