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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(g) in The Merchant Shipping (Continuous Discharge Certificate-cum-Seafarer's Identity Document) Rules, 2001

(g)"Deputy Director-General of Shipping" means the Deputy Director General of Shipping in charge of the Crew Branch in the Directorate General of Shipping;