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Union of India - Section

Section 23 in Pharm.D. Regulations 2008

23. Reporting.

(1)Student working on the project shall submit jointly to the Head of the Department or Head of the Institution a project report of about 40-50 pages. Project report should include a certificate issued by the authorised teacher, Head of the Department as well as by the Head of the Institution
(2)Project report shall be computer typed in double space using Times Roman font on A4 paper. The title shall be in bold with font size 18, sub-tiles in bold with font size 14 and the text with font size 12. The cover page of the project report shall contain details about the name of the student and the name of the authorised teacher with font size 14.
(3)Submission of the project report shall be done at least one month prior to the commencement of annual or supplementary examination.