Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(iii) in Rajasthan Municipalities (Purchase of Materials and Contracts) Rules, 1974 (iii)All the notices inviting tenders shall be sent for publication in the Newspaper as described below:-
