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State of Rajasthan - Section
Section 11 in Rajasthan Municipalities (Purchase of Materials and Contracts) Rules, 1974
11.
[((i) The works involving an estimated expenditure to the extent of Rs.2,000/- may be got executed as per basic Schedule of Rate prevailing in the Public Work Department (B & R) of the State Government or at such lower rates as may be determined by the purchasing officer after negotiation with all or any approved contractor.| Estimated value of works/material | Mode of publicity | |
| (a) | Upto Rs.20,000/- | In one of the local daily/weekly/fortnightly Newspaper as maybe approved by the State Government. |
| (b) | Above Rs.20,000 and upto Rs. 10 lacs. | Approved by the State Government. |
| (c) | Above Rs. 10 lacs | One daily newspaper of State wide circulation and one in allIndia Newspaper as may be approved by the State Government.] |