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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in The Sailing Vessels (Assignment of Free Board) Rules, 1960

(2)The markings referred to in sub-rule (1) shall be cut into the planking to a depth of at least one-eighth of an inch and shall be painted white or yellow on a dark background.