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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2)(f) in Rajasthan Civil Services (Medical Attendance) Rules, 1970

(f)Consultation fee charged by the authorised medical attendant from the Government servant for treatment of Government servant at his residence to the extent and on scale laid down in the schedule given in Appendix 'X' of Rajasthan Service Rules Vol. II.