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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(2) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

(2)These rules shall apply to all the Primary Agricultural Co-operative Credit Societies registered or deemed to be registered under the Uttar Pradesh Co-operative Societies Act, 1965 (Act XI of 1966).