Section 1 in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976
1. Short title, scope and commencement.
(1)These Rules may be called the Uttar Pradesh Primary Agricultural Co-operative Credit Societies Centralised Service Rules, 1976.(2)These rules shall apply to all the Primary Agricultural Co-operative Credit Societies registered or deemed to be registered under the Uttar Pradesh Co-operative Societies Act, 1965 (Act XI of 1966).(3)These rules shall come into force with effect from the date of their publication in the Official Gazette.
