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Union of India - Section

Section 3 in Ministry of Electronics and Information Technology, Junior Secretariat Assistant, Limited Departmental Competitive Examination Rules, 2018

3. Conditions of eligibility.

- Multi Tasking Staff in level-1 in the pay matrix (Rs. 18,000-56,900) in the Ministry of Electronics and Information Technology who satisfy the following conditions on the crucial date shall be eligible to appear in the Limited Departmental Competitive examination:
(i)should have rendered a total of three years of approved service which should include at least two years of regular and continuous service in that level-1 in the pay matrix;
(ii)the maximum age-limit for eligibility for examination is 45 years (50 years in case of the candidate belonging to the Scheduled Caste and the Scheduled Tribes).
(iii)Passed 12th Standard Examination from a recognised Board.