Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(i) in Ministry of Electronics and Information Technology, Junior Secretariat Assistant, Limited Departmental Competitive Examination Rules, 2018

(i)should have rendered a total of three years of approved service which should include at least two years of regular and continuous service in that level-1 in the pay matrix;