Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Gujarat - Subsection Section 31(a) in The Gujarat Diseases of Animals (Control) Act, 1963 (a)to give immediate information to the Veterinary Surgeon and Inspector having jurisdiction in the area regarding the prevalence of scheduled disease among animals in the areas.
