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State of Gujarat - Section

Section 31 in The Gujarat Diseases of Animals (Control) Act, 1963

31. Officers bound to assist Inspectors and Veterinary Surgeons.

- All village officers and all officers of the revenue, agriculture and veterinary departments shall be bound-
(a)to give immediate information to the Veterinary Surgeon and Inspector having jurisdiction in the area regarding the prevalence of scheduled disease among animals in the areas.
(b)to take all necessary measures to prevent the spread of disease, and
(c)to assist the Veterinary Surgeon and Inspector to carry out the provisions of this Act.