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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(3) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(3)Every non-official member, shall be paid travelling allowances and daily allowance for attending the meeting of the Board at such rates admissible to Grade 1 officers of the State Government.