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State of Rajasthan - Section

Section 36 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

36. Fees and allowances.

(1)Every non-official member shall be paid a sitting fee of five hundred rupees for attending a meting of the Board. This fee shall not be applicable for sub-committee meetings.
(2)The Chairperson shall be paid an honorarium of Rs. 4000 per mensem.
(3)Every non-official member, shall be paid travelling allowances and daily allowance for attending the meeting of the Board at such rates admissible to Grade 1 officers of the State Government.
(4)The travelling allowance and daily allowance of an official member shall be governed by the rules, applicable to him for journey performed on official duties and shall be paid by the Board.