Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Jammu-Kashmir - Subsection Section 47(a) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011 (a)a fee of rupees five lakhs for installation of a power generating unit and rupees one lakh for other units requiring usage of water;
