Himachal Pradesh High Court
Nikku Ram vs . Neelam Kumari on 18 November, 2024
Author: Sushil Kukreja
Bench: Sushil Kukreja
Nikku Ram vs. Neelam Kumari FAO No.80 of 2013 18.11.2024 Present: Mr. Dinesh Bhanot, Advocate, for the appellant.
Mr. Rakesh Thakur, Advocate, for the respondent.
At the request of learned counsel for the appellant, list after two weeks.
( Sushil Kukreja ) Judge November 18, 2024 (reena)