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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(b) in The Rajasthan Financial Corporation Staff (Revised Pay Scales) Regulations, 1983

(b)
(i)The fixation of pay in the revised pay scale shall be done in accordance with the provisions contained in clause (a) of sub-regulation (i) as incorporated in the fixation tables (including instructions below them), appended as Schedule-II of these Regulations.
(ii)The pay of a Corporation employee newly appointed to a post on or after1-9-81 shall be fixed in the revised pay scale applicable to his post under these regulations.