Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Tolaram And 2 Ors. vs Shankarlal And 3 Ors. on 29 April, 2024

Author: Pranay Verma

Bench: Pranay Verma

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 11737 of 2012 (TOLARAM AND 2 ORS. AND OTHERS Vs SHANKARLAL AND 3 ORS. AND OTHERS) Dated : 29-04-2024 None for the petitioner.

Adjourned.

List in the next week.

(PRANAY VERMA) JUDGE SS/-

Signature Not Verified Signed by: SHAILESH MAHADEV SUKHDEVE Signing time: 4/30/2024 11:57:13 AM