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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(a) in The M.P. Vishesh Sashastra Bal Niyam, 1973

(a)With a view to secure trained and suitable men for enlistment in Radio and Motor transport, young boys who have studied up to 8th class may be enlisted, who shall be given the facility of further study besides receiving practical training in Radio and Motor Transport. Their number and conditions of service will be as prescribed by the State Government from time to time.