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State of Madhya Pradesh - Section

Section 25 in The M.P. Vishesh Sashastra Bal Niyam, 1973

25. Boys Company.

(a)With a view to secure trained and suitable men for enlistment in Radio and Motor transport, young boys who have studied up to 8th class may be enlisted, who shall be given the facility of further study besides receiving practical training in Radio and Motor Transport. Their number and conditions of service will be as prescribed by the State Government from time to time.
(b)Boy Orderlies. - The Commandant of a battalion may appoint as Boy Orderlies sons of such deceased or retired officers of the Special Armed Force who stand in need of help. Their pay and allowance and conditions of service shall be the same as those of Boy Orderlies in the District Police. Their number in any battalion shall not be more than 6.
(c)Boys enlisted under clauses (a) and (b) above can be discharged at any time after giving one month's notice without assigning any reasons for such discharge.