Himachal Pradesh High Court
Karam Chand Joshi vs . State Of H.P. & Ors. on 2 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Karam Chand Joshi Vs. State of H.P. & Ors.
CWPOA No.1863 of 2019 .
02.06.2023 Present: Mr. Prantap Sharma, Advocate, for the petitioner.
Mr. Navlesh Verma, Additional Advocate General with Ms. Seema Sharma, Deputy Advocate General, for the respondents.
Learned Additional Advocate General has placed on record copy of instructions dated 30.05.2023.
List on 07.07.2023.
Jyotsna Rewal Dua
June 02, 2023 Judge
Mukesh
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