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Himachal Pradesh High Court

Karam Chand Joshi vs . State Of H.P. & Ors. on 2 June, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Karam Chand Joshi Vs. State of H.P. & Ors.

CWPOA No.1863 of 2019 .

02.06.2023 Present: Mr. Prantap Sharma, Advocate, for the petitioner.

Mr. Navlesh Verma, Additional Advocate General with Ms. Seema Sharma, Deputy Advocate General, for the respondents.

Learned Additional Advocate General has placed on record copy of instructions dated 30.05.2023.

List on 07.07.2023.



                                                    Jyotsna Rewal Dua
             June 02, 2023                                Judge
                Mukesh








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