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Himachal Pradesh High Court

Karam Chand Joshi vs . State Of H.P. & Ors. on 10 May, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Karam Chand Joshi vs. State of H.P. & ors.

CWPOA No.1863/2019

.

10.5.2023 Present: Mr. Prantap Sharma, Advocate, for the petitioner.

Mr. Y.P.S. Dhaulta, Addl. AG, for the respondents/State.

Learned Additional Advocate General seeks time to obtain instructions in the matter.

List on 2nd June, 2023.

Jyotsna Rewal Dua Judge 10th May, 2023 (CS) ::: Downloaded on - 10/05/2023 20:53:20 :::CIS