Himachal Pradesh High Court
Karam Chand Joshi vs . State Of H.P. & Ors. on 10 May, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Karam Chand Joshi vs. State of H.P. & ors.
CWPOA No.1863/2019.
10.5.2023 Present: Mr. Prantap Sharma, Advocate, for the petitioner.
Mr. Y.P.S. Dhaulta, Addl. AG, for the respondents/State.
Learned Additional Advocate General seeks time to obtain instructions in the matter.
List on 2nd June, 2023.
Jyotsna Rewal Dua Judge 10th May, 2023 (CS) ::: Downloaded on - 10/05/2023 20:53:20 :::CIS