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State of Andhra Pradesh - Section

Section 19 in Rajiv Gandhi University of Knowledge Technologies Act, 2008

19. Board of Studies.

- (i) Each constituent Institute shall have its own Board of Studies.
(ii)The Constitution of the Board of Studies, the term of office of its members and its powers and functions shall be prescribed by the Statute 12.
(iii)The Board of Studies, subject to the overall control of the Academic Council, shall have the powers to introduce new domain specializations, new soft skills and new research programmes.
(iv)The Board of Studies shall be the principal planning and reviewing body and it shall also arrange for periodical monitoring of the development programmes and of teaching and research in the constituent Institute.