Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Andhra Pradesh - Subsection Section 19(ii) in Rajiv Gandhi University of Knowledge Technologies Act, 2008 (ii)The Constitution of the Board of Studies, the term of office of its members and its powers and functions shall be prescribed by the Statute 12.
