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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(6) in Orissa Pani Panchayat Rules, 2003

(6)The names of the valid candidates after withdrawal shall be legibly written on the ballot paper in Oriya in the following format:
Sl.No. Name of the candidate with name of father orhusband Symbol
1.2.3.