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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Rajasthan - Subsection

Section 87(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(2)For the purpose of competitive bidding process, until the Central Government notifies the competitive bidding guidelines including the Standard Bid Documents as applicable for RE projects, the Commission shall approve the bid documents or deviations applicable for conventional power plant under case-2 for each type of RE sources separately.