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[Cites 0, Cited by 0] [Section 501] [Entire Act]

State of Odisha - Subsection

Section 501(2) in The Orissa Municipal Corporation Act, 2003

(2)The Corporation shall encourage communities to participate in health insurance schemes in conjunction with the saving and credit society component of the Swarna Jayanti Sahari Rozgar Yojana (SJSRY) scheme and any other schemes for widening access to curative health care.