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State of Odisha - Section

Section 501 in The Orissa Municipal Corporation Act, 2003

501. Access to social services.

(1)The Corporation shall build health management capacities to improve service delivery to the poor through participatory health delivery mechanism with emphasis on health education for STD or HIV prevention, as well as measures to combat alcoholism and violence and shall establish a network of community health workers or volunteers to facilities this process through health promotion activity and shall also establish formal partnerships with private medical practitioners to undertake the delivery of curative services in slums.
(2)The Corporation shall encourage communities to participate in health insurance schemes in conjunction with the saving and credit society component of the Swarna Jayanti Sahari Rozgar Yojana (SJSRY) scheme and any other schemes for widening access to curative health care.